SAROJ DAHRE Vs. STATE OF CHHATTISGARH

JUDGEMENT

(1.) Heard Mr. J.K. Gupta, learned counsel for the petitioner as well as Ms. Astha Shukla, learned Government Advocate, appearing for the respondents.

(2.) This review petition is preferred seeking review of the order dtd. 18/10/2022 passed in Writ Appeal No. 292 of 2021.

(3.) The order reads as follows: