MISHRILAL Vs. MOHANLAL

Referred Judgements :-

GANPAT GANGAJI PATIL V. NAMDEO BHAGWANJI PATIL [REFERRED TO]
ROSHAN SINGH AND OTHERS VS. ZILE SINGH [REFERRED TO]
RAM SARAN VS. GANGA DEVI [REFERRED TO]
RAM SARAN VS. GANGA DEVI [REFERRED TO]
PARKASH CHAND KHURANA VS. HARNAM SINGH [REFERRED TO]
MUNI LAL VS. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED [REFERRED TO]
STATE OF MADHYA PRADESH VS. MANGILAL SHARMA [REFERRED TO]
SHAKUNTALA DEVI VS. KAMLA [REFERRED TO]
J YASHODA VS. K SHOBHA RANI [REFERRED TO]
VENKATARAJA VS. VIDYANE DOURERADJAPERUMAL (D) THR.LRS. [REFERRED TO]
EXECUTIVE OFFICER, ARULMIGU CHOKKANATHA SWAMY KOIL TRUST VS. CHANDRAN & ORS [REFERRED TO]
M. VANAJA VS. M. SARLA DEVI [REFERRED TO]