LAWS(CHH)-2023-12-41

BUDHYARIN BAI Vs. SANJEEV KUMAR CHATURVEDI

Decided On December 05, 2023
Budhyarin Bai Appellant
V/S
Sanjeev Kumar Chaturvedi Respondents

JUDGEMENT

(1.) Heard on I.A. No.1 of 2020.

(2.) This is an application for condonation of delay of 464 days in filing the MAC.

(3.) For the reasons mentioned in the application, which is duly supported by an affidavit, the same is allowed and delay of 464 days in filing the MAC is condoned.