REGENT COMPUTRONICS PVT. LTD.

GAGAN RATHI Appellant

V/S

RAMDAS AGRAWAL Respondents

Referred Judgements :-

ZAFA KHAND AND OTHERS VS. BOARD OF REVENUE,U.P. AND OTHERS [REFERRED TO]
RAGHUNATH DAS VS. GOKAL CHAND [REFERRED TO]
ASSOCIATED HOTELS OF INDIA LIMITED VS. R B JODHA MAL KAIHALIA [REFERRED TO]
PURUSHOTTAM UMEDBHAI AND CO VS. MANILAL AND SONS [REFERRED TO]
INDIA ELECTRIC WORKS LIMITED VS. JAMES MANTOSH [REFERRED TO]
ROSHANLAL KUTHALIA VS. R B MOHAN SINGH OBEROI [REFERRED TO]
COMMISSIONER OF SALES TAX U P LUCKNOW VS. PARSON TOOLS AND PLANTS KANPUR [REFERRED TO]
GURDIT SINGH VS. MUNSHA SINGH [REFERRED TO]
DEENA DEAD VS. BHARAT SINGH DEAD [REFERRED TO]
UNION OF INDIA VS. WEST COAST PAPER MILLS LTD [REFERRED TO]
GURINDERPAL VS. JAGMITTAR SINGH [REFERRED TO]
STATE BANK OF INDIA VS. GRACURE PHARMACEUTICALS LTD [REFERRED TO]
M/S RAPTAKOS, BRETT & CO. LTD. VS. M/S GANESH PROPERTY [REFERRED TO]
MOHINDER SINGH VS. PARAMJIT SINGH [REFERRED TO]
SUCHA SINGH SODHI (D) THR LRS VS. BALDEV RAJ WALIA & ANR [REFERRED TO]

JUDGEMENT

(1.) Heard.

(2.) This appeal is against the judgment and decree passed by the Court of 2nd Additional District Judge, Raigarh on 19/3/2019 in Civil Suit B No.53/2016 whereby a decree of ?11,21,000/- has been passed in favour of the plaintiff.

(3.) The parties to the appeal i.e., the appellant and the respondent No.1 entered into an agreement on 15/1/2009 for purchase of certain land ad-measuring 39870 square feet situated at village Jagatpur, Patwari Halka No.14, Tahsil and District Raigarh for an amount of ? 4,21,00,000/-. Out of such sale consideration, an amount of ?11,21,000/- was paid as earnest money by the respondent No.1. When the sale could not materialize, the respondent No.1/plaintiff served a notice on 20/6/2009 and subsequent notice on 10/8/2009 which was replied by the defendant / appellants herein, but, eventually the agreement could not materialize and sometime in the year 2011, Ramdas Agrawal (respondent herein) filed a suit for declaration and injunction against Gagan Rathi and Pawan Agrawal (appellants).

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GAGAN RATHI Vs. RAMDAS AGRAWAL

Referred Judgements :-

JUDGEMENT

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