LAWS(CHH)-2023-12-38

P. REDDEYYA Vs. RAMCHANDRA RATH

Decided On December 11, 2023
P. Reddeyya Appellant
V/S
Ramchandra Rath Respondents

JUDGEMENT

(1.) I.A. No. 03/2022, Application for amendment, is allowed.

(2.) The appellant is directed to incorporate the same.

(3.) Heard on admission.