LAWS(CHH)-2022-11-24

JEESHAN QUARAISHI Vs. SUBRATO BISWAS

Decided On November 01, 2022
Jeeshan Quaraishi Appellant
V/S
SUBRATO BISWAS Respondents

JUDGEMENT

(1.) Heard Mr. Awadh Tripathi, learned counsel for the appellants. Also heard Mr. Y.C. Sharma, learned senior counsel, assisted by Ms. Shailja Shukla, learned counsel, appearing for respondent No. 1/writ petitioner and Ms. Astha Shukla, learned Government Advocate, appearing for respondents No. 2 and 3.

(2.) This writ appeal is presented against an interim order dtd. 28/2/2022 passed by the learned Single Judge in Writ Petition (C) No.1128 of 2022.

(3.) The writ petitioner is Vice-President of Janpad Panchayat, Jagadalpur.