SCIENCE AND SURGICAL HOUSE Vs. STATE OF CHHATTISGARH

JUDGEMENT

(1.) Heard Mr. Syed Imtiaz Ali, learned counsel for the petitioner. Also heard Ms. Astha Shukla, learned Government Advocate appearing for respondent No. 1 and Ms. Akanksha Jain, learned counsel appearing for respondent No. 2.

(2.) Issue notice, returnable on 23/2/2022.

(3.) No formal steps are called for with regard to respondent Nos. 1 and 2, as they are duly represented.