(1.) Mr. Praful Bharat, Sr. Advocate with Mr. Mayank Chandrakar, counsel for the appellants in FA No. 26 of 2000 and respondent in FA No. 3 of 2000.
(2.) Mr. Harshwardhan Advocate for respondent No. 2 in FA No 26 of 2000.
(3.) Mr. Manoj Paranjpe, counsel for the appellant and Mr. Vivek Tripathi, counsel for the respondent No. 2 in FA No. 3 of 2000.