LAWS(CHH)-2022-3-25

OMPRAKASH SHAHARE Vs. K.R. MANDAVI PRINCIPAL

Decided On March 02, 2022
Omprakash Shahare Appellant
V/S
K.R. Mandavi Principal Respondents

JUDGEMENT

(1.) Heard Mr. Om Prakash Sahare, the appellant in person.

(2.) We also thought that it would be appropriate to request Ms. Fouzia Mirza, learned senior counsel, to assist the appellant in person by addressing the Court.

(3.) Ms. Mirza has graciously accepted our request.