BADRI PRASAD MODI Vs. SANJAY MODI

JUDGEMENT

(1.) Heard Mr. B.P. Sharma, learned counsel for the appellant. Also heard Mr. Siddharth Shukla, learned counsel, appearing for respondent No. 1 and Mr. Vikram Sharma, learned Deputy Government Advocate, appearing for respondents No. 2 to 5.

(2.) This writ appeal is presented against an order dtd. 29/3/2022 passed by the learned Single Judge in Writ Petition (C) No. 1508 of 2022.

(3.) I.A. No. 3 of 2022 is an application for grant of leave to appeal.