(1.) This is plaintiff's Second Appeal.
(2.) The second appeal was admitted by this Court on 24/10/2017 on the following substantial question of law:
(3.) For the sake of convenience, the parties shall be referred to in terms of their status in Civil Suit No. 2A/2009.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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