VEENU CHAUDHARY Vs. STATE OF CHHATTISGARH

JUDGEMENT

(1.) Heard Mr. Abhishek Pandey, learned counsel, appearing for the appellant. Also heard Mr. Gagan Tiwari, learned Deputy Government Advocate, appearing for the respondents.

(2.) This writ appeal is presented against an order dtd. 2/5/2022 passed by the learned Single Judge, in WPS No. 3171 of 2022, dismissing the writ petition.

(3.) The writ petition was filed assailing drawing of a disciplinary proceeding by issuance of a charge sheet dtd. 25/4/2022.