REGENT COMPUTRONICS PVT. LTD.

Saurabh Agrawal Appellant

V/S

Vipin Kumar Jha Respondents

Referred Judgements :-

FIBROSA SPOLKA AKCYJNA V. FAIRBAIRN LAWSON COMBE BARBOUR LTD [REFERRED TO]
NELSON V. LARHOLT [REFERRED TO]
P DSOUZA VS. SHONDRILO NAIDU [REFERRED TO]
ANIGLASE YOHANNAN VS. RAMLATHA [REFERRED TO]
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION VS. UNION OF INDIA [REFERRED TO]
I.S. SIKANDAR VS. K. SUBRAMANI [REFERRED TO]
MRS. A. KANTHAMANI VS. MRS. NASREEN AHMED [REFERRED TO]
JASPAL KAUR CHEEMA AND ANR. VS. M/S INDUSTRIAL TRADE LINKS AND ORS. ETC. [REFERRED TO]

JUDGEMENT

(1.) Heard.

(2.) This is an appeal against the judgment and decree passed by the First Additional District Judge to the Court of Second Additional Judge, Raipur in Civil Appeal No.51-A/2014 dtd. 2/1/2017.

(3.) The present appeal has been filed by the defendant against the judgment and decree of specific performance.

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SAURABH AGRAWAL Vs. VIPIN KUMAR JHA

Referred Judgements :-

JUDGEMENT

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