VISHWAJEET Vs. STATE OF CHHATTISGARH

JUDGEMENT

(1.) Shri Abhishek Sinha, Sr. Counsel assisted by Shri Ravindra Sharma, counsel for the appellants in Cr. A. No. 1196/2021 and Ms. Sarina Khan, counsel for the appellant in Cr. A. No. 1132/2021.

(2.) Shri Sunil Otwani, Addl. Advocate General for the State.

(3.) Heard on I.A. Nos. 01, applications for suspension of sentence and grant of bail on behalf of appellants in both the appeals.