DEEPALI PANDEY Vs. STATE OF CHHATTISGARH

JUDGEMENT

(1.) Petitioners No. 1 to 13, 14 to 81 and 82 to 84 in WPS No. 3358 of 2021 are B.Sc. in Forestry, M.Sc in Forestry and Ph.D. in Forestry, respectively. The petitioner No. 1 in WPS No. 6643 of 2021 is B.Sc. In Forestry and petitioners No. 2 and 3 are M.Sc. in Forestry.

(2.) In terms of order dtd. 2/12/2021 passed in WPS No. 3358 of 2021, WPS No. 6643 of 2021 was directed to be listed along with WPS No. 3358 of 2021. Accordingly, both these writ petitions are being disposed of by this common judgment.

(3.) The petitioners in WPS No. 3358 of 2021, make the following prayers: