RAVINDRA KUMAR DHAR DUBEY Vs. STATE OF CHHATTISGARH

JUDGEMENT

(1.) Heard Mr. Ravindra Kumar Agrawal, learned counsel for the appellant. Also heard Mr. Gagan Tiwari, learned Deputy Government Advocate, appearing for respondents No. 1 to 5.

(2.) This appeal is presented against an order dtd. 16/6/2022 passed by the learned Single Judge in Writ Petition (Cr.) No. 157 of 2021.

(3.) The question that had fallen for consideration before the learned Single Judge was recorded as follows: