(1.) HEARD on following interim applications : - -
(2.) I .A. No. 1/2012 filed in Cr. Appeal No. 272/2012, I.A. No. 1/2012 filed in Cr. Appeal No. 278/2012, and
(3.) THESE are the 3 applications filed for suspension of sentence and grant of bail to the appellants.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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