LAWS(CHH)-2002-7-5

BRIJMOHAN LAL Vs. DALJIT KAUR

Decided On July 16, 2002
BRIJMOHAN LAL Appellant
V/S
DALJIT KAUR Respondents

JUDGEMENT

(1.) Heard on I.A. No. 712/2001 application under Section 13 of the M.P. Accommodation Control Act filed by the respondent for dismissal of the appeal.

(2.) In this application, the prayer made is quoted below :--

(3.) This appeal was admitted on 6-1-1995. The order of admission is pertinent and is quoted below :--