(1.) Copy of the appeal with annexures be supplied to Shri Kotecha.
(2.) Heard.
(3.) The appeal is against the order dated 27-8-2002 passed by the Additional District Judge, Bilaspur in M.J.C. No. 3/2002, whereby the application filed under Order 9 Rule 9 has been rejected by the Court below.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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