DWARIKA PRASAD Vs. KRISHNA KUMAR

JUDGEMENT

(1.) Heard.

(2.) Applicants are defendant Nos. 2 and 3. Respondent No. 1 is plaintiff, and respondent Nos. 2 to 5 are co-defendants.

(3.) The applicants have filed this revision petition against the order dated 12-10-2001 passed by the Civil Judge, Class-II in Civil Suit No. 204-A/2001 whereby application filed under Order I Rule 10 and Order 9 Rule 7 have been rejected.