MAHENDRA JAIN Vs. STATE OF CHHATTISGARH

JUDGEMENT

(1.) Heard Mr. Parag Kotecha, learned counsel for the appellant. Also heard Mr. Siddharth Dubey, learned Deputy Government Advocate appearing for the respondents.

(2.) This appeal is presented against an order dated 06.10.2021 passed by the learned Single Judge in WPS No. 5407 of 2021. The challenge in the writ petition was to an order of transfer dated 16.09.2021, whereby, the appellant, who is a Patwari, was transferred from Arjuni, P.H No. 22 to Pakhanjur Sub Division.

(3.) The learned Single Judge observed, as follows: