LAWS(CHH)-2021-6-105

DINESH KUMAR CHANDRA Vs. STATE OF CHHATTISGARH

Decided On June 04, 2021
Dinesh Kumar Chandra Appellant
V/S
STATE OF CHHATTISGARH Respondents

JUDGEMENT

(1.) Proceedings of this matter have been taken up through Video Conferencing.

(2.) Heard.

(3.) Admit.