REGENT COMPUTRONICS PVT. LTD.

Ashish Gulati Appellant

V/S

Anshu Gulati Respondents

Referred Judgements :-

ANIL MISHRA V. SAKSHI MISHRA [REFERRED TO]
V C SHUKLA VS. STATE [REFERRED TO]
SURYA DEV RAI VS. RAM CHANDER RAI [REFERRED TO]
SHALIGRAM VS. NAGAR PALIKA [REFERRED TO]
GOGIREDDY ESWARA REDDY VS. TANGIRALA HANUMAYAMMA [REFERRED TO]
PRAVEEN BHUTANI VS. USHA SETHI AND ORS. [REFERRED TO]

(1.) Shri Siddharth Rathod, Advocate for the petitioner.

(2.) Shri Manoj Paranjpe, Advocate with Shri Bharat Sharma, Advocate for the respondent.

(3.) The respondent counsel has raised the objection regarding the maintainability of this petition under Art. 227 of the Constitution of India.