(1.) Proceedings of this matter have been taken-up through video conferencing.
(2.) Heard on the application under Order 23 Rule 1 (proviso) of the CPC for grant of leave filed on behalf of the appellants/defendants.
(3.) The application is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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