COMMISSIONER INCOME TAX RAIPUR CHHATTISGARH Vs. MANGALCHAND PAREKH

Referred Judgements :-

SARDAR MACHHISINGH V. COMMISSIONER OF INCOME TAX [REFERRED TO]
P.R. METRANI V. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX V. MUKUNDRAY K. SHAH [REFERRED TO]
COMMISSIONER OF INCOME TAX V. P. MOHANAKALA [REFERRED TO]
COMMISSIONER OF INCOME TAX V. P.V. KALYANASUNDARAM [REFERRED TO]
INCOME- TAX OFFICER V. VIJAY KUMAR KESAR [REFERRED TO]
COMMISSIONER OF INCOME TAX V. MICRO MELT (P) LTD [REFERRED TO]
ASSISTANT COMMISSIONER OF INCOME TAX V. HUKUM CHAND JAIN AND ORS [REFERRED TO]