(1.) HEARD learned counsel for the parties.
(2.) BY this petition, the petitioner seeks following reliefs:
(3.) THE circular dated 02-03-1991 reads as under:- ...[VERNACULAR TEXT OMMITED]...
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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