LAWS(CHH)-2020-7-8

SMT. GOURI YADAV Vs. STATE OF CHHATTISGARH

Decided On July 10, 2020
Smt. Gouri Yadav Appellant
V/S
STATE OF CHHATTISGARH Respondents

JUDGEMENT

(1.) Heard.

(2.) Admit.

(3.) Case diary is available.