REGENT COMPUTRONICS PVT. LTD.

Krishna Kumar Chandrakar. Appellant

V/S

Bhim Prasad (Deceased) Respondents

Referred Judgements :-

TROJAN AND COMPANY VS. RM N N NAGAPPA CHETTIAR [REFERRED TO]
C N ARUNACHALA MUDALIAR VS. C A MURUGATHA MUDALLAR ANOTHER [REFERRED TO]
PASUPULETI VENKATESWARLU VS. MOTOR AND GENERAL TRADERS [REFERRED TO]
SATISH CHAND MAKHAN VS. GOVARDHAN DAS [REFERRED TO]
OM PRAKASH VS. RAM KUMAR [REFERRED TO]
GANESH SHET VS. C S G K SETTY [REFERRED TO]
N KAMALAN DEAD VS. AYYASAMY [REFERRED TO]
OM PRAKASH GUPTA VS. RANBIR B GOYAL [REFERRED TO]
S R SRINIVASA VS. S PADMAVATHAMMA [REFERRED TO]

JUDGEMENT

(1.) Proceedings of these matters have been taken-up for final hearing through video conferencing.

(2.) These two appeals preferred by the two sets of plaintiffs separately were admitted by formulating the following substantial questions of law: -

(3.) Since two separate appeals have been preferred by the plaintiffs/appellants herein against the common judgment and decree impugned dated 26-9-2008 passed by the first appellate Court, they have been clubbed together, heard together and are being disposed of by this common judgment.

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KRISHNA KUMAR CHANDRAKAR. Vs. BHIM PRASAD (DECEASED)

Referred Judgements :-

JUDGEMENT

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