JAIPAL CHOUDHARY Vs. CHHATTISGARH WAKF BOARD

Referred Judgements :-

ASIF ALI V. RAHANDOMAL [REFERRED TO]
ROMAN CATHOLIC MISSION MEENAKSHI SUNDARESWARAL VS. STATE OF MADRAS:ROMAN CATHOLIC MISSION [REFERRED TO]
S SANYAL VS. GIAN CHAND [REFERRED TO]
M M QUASIM VS. MANOHAR LAL SHARMA [REFERRED TO]
LAKHI BARUAH VS. PADMA KANTA KALITA [REFERRED TO]
TARAKNATH VS. SUSHIL CHANDRA DEY [REFERRED TO]
SATTAR MOHAMMAD CHOUDHARI VS. GUNDAPPA AMABADAS BUKATE [REFERRED TO]
STATE OF RAJASTHAN VS. KHEMRAJ [REFERRED TO]
SHEELA VS. FIRM PRAHLAD RAI PREM PRAKASH [REFERRED TO]
R V E VENKATACHALA GOUNDER VS. ARULMIGU VISWESARASWAMI AND V P TEMPLE [REFERRED TO]
DAYAMATHI BAI VS. K M SHAFFI [REFERRED TO]
J YASHODA VS. K SHOBHA RANI [REFERRED TO]
LIC OF INDIA VS. RAM PAL SINGH BISEN [REFERRED TO]
M CHANDRA VS. M THANGAMUTHU [REFERRED TO]
H SIDDIQUI VS. A RAMALINGAM [REFERRED TO]
RASIKLAL MANICKCHAND DHARIWAL VS. M S S FOOD PRODUCTS [REFERRED TO]
PULIN BEHARY SHAW VS. LILA DEY [REFERRED TO]
NATHULAL VS. RATANSI [REFERRED TO]
SHANTARAM LAXMANRAO KEKRE VS. SHYAM SUNDAR [REFERRED TO]
B P PATHAK VS. RIYAZUDDIN [REFERRED TO]
SARDARILAL VS. NARAYANLAL [REFERRED TO]
SUBHAN VS. M P WAKF BOARD [REFERRED TO]
KALIYA VS. STATE OF MADHYA PRADESH [REFERRED TO]
BHANWAR LAL VS. RAJASTHAN BOARD OF MUSLIM WAKF [REFERRED TO]
HARYANA WAKF BOARD VS. MAHESH KUMAR [REFERRED TO]
AMBICA PRASAD VS. ALAM AND ORS. [REFERRED TO]
TMT. KASTHURI RADHAKRISHNAN & ORS. VS. M. CHINNIYAN & ANR. [REFERRED TO]
BOORUGU MAHADEV & SONS VS. SIRIGIRI NARASING RAO [REFERRED TO]
APOLLO ZIPPER INDIA LIMITED VS. W NEWMAN AND CO LTD [REFERRED TO]
PUNJAB WAKF BOARD VS. SHAM SINGH HARIKE [REFERRED TO]