(1.) Heard.
(2.) Since both the petitions are arising out of the same cause of action, therefore, they are being considered and disposed of by this common order.
(3.) The prayer made in WPS No.6625 of 2018 are as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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