REGENT COMPUTRONICS PVT. LTD.

MANBODH Appellant

V/S

BUDHA Respondents

Referred Judgements :-

MUMCIPAL CORPORATION OF DELHI VS. SURESH CHANDRA JAIPURIA [REFERRED TO]
ANATHULA SUDHAKAR VS. P BUCHI REDDY [REFERRED TO]
SUNKAMMA VS. S. PUSHPARAJ [REFERRED TO]
RAMLAL VS. TRILOCHANLABIC [REFERRED TO]

(1.) Proceedings of this matter were taken-up for final hearing through video conferencing.

(2.) This second appeal preferred by the plaintiff has been admitted for final hearing on the following substantial questions of law: -

(3.) Additional substantial question of law was formulated on 28-2-2020 which reads as under: -