LAWS(CHH)-2020-5-49

BRANCH MANAGER Vs. URVASHI CHANDRAKAR

Decided On May 21, 2020
BRANCH MANAGER Appellant
V/S
Urvashi Chandrakar Respondents

JUDGEMENT

(1.) Heard on I.A. No. 01/2020, application for condonation of delay of 273 days in filing the review petition.

(2.) For the reasons mentioned in the application, which is duly supported by affidavit, application is allowed and delay in filing the review petition is hereby condoned.

(3.) Heard.