SURENDRA SANVRA Vs. STATE OF CHHATTISGARH

JUDGEMENT

(1.) Heard.

(2.) The applicant has preferred this bail application for grant of bail as he has been arrested in connection with Crime No.77/2020 registered at Police Station - Sankra, District : Mahasamund, for the offence under Section 306 of the Indian Penal Code.

(3.) Applicant was married with the deceased on 12-3-2020. She committed suicide on 1-6-2020 in her maternal house.