(1.) Alleged non-compliance with the direction given by this Court vide judgment dated 08.02.2019 in Writ Appeal No. 77 of 2019 made the Appellant to approach this Court by way of this contempt of Court proceedings.
(2.) On issuance of notice the Respondent/contemnor has appeared and filed reply supported with an affidavit dated 16.01.2020.
(3.) Heard Shri Yogesh Pandey, learned counsel appearing for the Petitioner as well as Dr. Shiv Kumar Shrivastava, the learned counsel appearing for the Respondent/contmenor.