LAWS(CHH)-2020-10-2

PAPPU RATRE Vs. STATE OF CHHATTISGARH

Decided On October 01, 2020
Pappu Ratre Appellant
V/S
STATE OF CHHATTISGARH Respondents

JUDGEMENT

(1.) Proceedings of this matter have been taken up through Video Conferencing.

(2.) Heard.

(3.) Admit.