(1.) BY allowing IA No. 2/2007, the documents filed alongwith this application are taken on record.
(2.) SHRI Akhil Agarwal, learned Penal Lawyer, is herad on IA No. 1 of 2007,an application for condonation of delay in filing the petition under Section 378(3) of Cr.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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