(1.) Heard.
(2.) By allowing LA. No. 2/2010, the documents filed along with this application are taken on record.
(3.) Mr. Akhil Agrawal, learned Panel Lawyer, for the State is heard on LA. No. 1/2010, which is an application for condonation of delay in filing the leave petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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