K V KUPPA RAJU Vs. GOVERNMENT OF INDIA

Referred Judgements :-

BAIN PEANUT CO. V. PINSON [REFERRED TO]
HOWARD DE WALDEN LORD V. IRC [REFERRED TO]
MULLENS V. FCT [REFERRED TO]
NEWTON V. COMMISSIONER OF TAXATION OF THE COMMONWEALTH OF AUSTRALIA [REFERRED TO]
HOEPER V. TAX COMMISSION [REFERRED TO]
KAKUMANU PEDASUBHAYYA VS. KAKUMANU AKKAMMA [REFERRED TO]
BALDEO SINGH VS. COMMISSIONER OF INCOME TAX DELHI AND AJMER [REFERRED TO]
BALAJI VS. INCOME TAX OFFICER SPECIAL INVESTIGATION CIRCLE AKOLA [REFERRED TO]
PUNJAB DISTILLING INDUSTRIES LIMITED VS. COMMISSIONUR OF INCOME TAX PUNJAB [REFERRED TO]
GANGA SUGAR CORPORATION LTD VS. STATE OF UTTAR PRADESH [REFERRED TO]
JEET SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED TO]
DAYALBHAI MADHAVJI VADERA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
DR. T.P. KAPADIA V. CIT [REFERRED TO]
AMINA UMMA B M VS. INCOME TAX OFFICER [REFERRED TO]
K M VIJAYAN VS. UNION OF INDIA [REFERRED TO]
SYED ASKARI HADI ALI AUGUSTINE IMAM VS. UNION OF INDIA [REFERRED TO]