SUHAS S. Vs. UNION OF INDIA

JUDGEMENT

(1.) Sri Ajith Anand Shetty, learned counsel for the petitioners.

(2.) Sri H.Mallan Goud, learned CGC for R1, Sri N.K.Ramesh, learned counsel for R4, Sri K.Diwakara, learned counsel for R5, Sri Kiran Kumar, learned HCGP for R3.

(3.) These petitions have been filed seeking review of the order dated 22nd August 2019 passed by this Court in W.P. Nos.4562-4566 and 5389-5390/2019.