(1.) These are the two appeals directed against the Judgment and decree passed by the learned Civil Judge, Sr.Dn., T.Narasipura in R.A.No.21/2007 and R.A.No.22/2007.
(2.) The Judgment and decree in R.A.No.21/2007 has been challenged in RSA No.238/2010 whereas the Judgment and decree in R.A.22/2007 is being challenged in RSA No.955/2010.
(3.) RSA No.238/2010 is filed by the legal representatives of N.R.Yagneswara Sastry and RSA No.955/2010 is preferred by B.Satyanarayana. Both the appellants herein are also the appellants before the First Appellate Court.