LAWS(KAR)-2019-1-9

H.R.RAGHAVENDRA Vs. THE STATE OF KARNATAKA

Decided On January 14, 2019
H.R.Raghavendra Appellant
V/S
The State Of Karnataka Respondents

JUDGEMENT

(1.) In these review petitions, petitioners have sought for review of order dated 08.01.2018 dismissing the writ petitions in W.Ps.No.52120-52134/2017.

(2.) For the sake of convenience, the parties herein are referred to as per their ranking in the writ petitions.

(3.) Heard Shri V.Lakshminarayana, learned Senior Advocate for the petitioners, Shri Vasanth V.Fernandize learned HCGP for the State, Shri M.Nagaprasanna and Shri Javid Hussain, learned Advocates for the private respondents.