PADMAVATHI JAYARAM Vs. DEPUTY COMMISSIONER RAMANAGARA DISTRICT

JUDGEMENT

(1.) Heard Sri.N.K.Ramesh, learned counsel for the petitioner, learned HCGP for respondent Nos.1 and 2. Sri.K.N.Puttegowda, learned counsel for respondent No.3 and Sri.M.R.Rajagopal, learned counsel for respondent Nos.4 to 6 & 10 to 19.

(2.) Petitioner is before this Court being aggrieved by the meeting held on 22.01.2019 to consider the No Confidence Motion moved by the members of respondent No.3-Grama Panchayat.

(3.) It is the case of the petitioner that she was elected as Adhyaksha of respondent No.3 Panchayath on 03.12.2015 and that on 04.01.2019, respondent No.2 issued a notice to the petitioner to hold a meeting pursuant to the motion proposed by the requisite number of members expressing No Confidence in the leadership of the petitioner.