(1.) Petitioners are accused Nos.1 and 2 in C.C.No.2984/2013. They have sought to quash the above proceedings on two grounds.
(2.) The facts leading to the institution of the above proceedings are as follows:-
(3.) Learned counsel for the petitioners has raised two fold contentions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN