LAWS(KAR)-2019-3-528

R.G. SOMASHEKAR Vs. ASSISTANT COMMISSIONER BANGALORE

Decided On March 28, 2019
R.G. Somashekar Appellant
V/S
Assistant Commissioner Bangalore Respondents

JUDGEMENT

(1.) Nataraj, learned counsel for the petitioners, Smt Shwetha Ravishankar, Sri.Y.D.Harsha, Additional Government Advocate for respondent No.1, learned counsel for Respondents 2 and 3.

(2.) Heard the learned counsel for the petitioners on the question of admission.

(3.) Petitions are admitted for hearing. With the consent of the learned counsel for the parties, same is heard finally.