A C NAGARATHNA Vs. T H HALESH

JUDGEMENT

(1.) Heard the counsel for the petitioner. Notice to the respondent was served, but he is unrepresented.

(2.) Though this petition coming on for admission, it is heard finally on merits.

(3.) Petitioner is before this court seeking transfer of M.C. No.20/2017 pending on the file of Senior Civil Judge at Honnali to the Family Court at Davanagere.