LAWS(KAR)-2019-2-45

SKANDA SHARATH S/O P RAJAGOPAL Vs. ASST COMMISSIONER TRIBUNAL OF MAINTENANCE AND WELFARE OF PARENTS AND SENIOR CITIZENS ASSISTANT COMMISSION

Decided On February 13, 2019

Skanda Sharath S/O P Rajagopal Appellant

V/S

Asst Commissioner Tribunal Of Maintenance And Welfare Of Parents And Senior Citizens Assistant Commission Respondents

Referred Judgements :-

RAM SARUP GUPTA VS. BISHUN NARAIN INTER COLLEGE [REFERRED TO]
S GOPAL REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]

JUDGEMENT

(1.) Mr.S,N.Bhat, learned counsel for the petitioner.

(2.) This writ petition is admitted for hearing. With consent of the parties, the same is heard finally.

(3.) On admitted facts, pure questions of law arise for consideration in this writ petition viz.,

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