REGENT COMPUTRONICS PVT. LTD.

G.R.Himantharaj Appellant

V/S

Shiva Sahakari Bank Respondents

Referred Judgements :-

HINDUSTAN TIN WORKS PVT LIMITED VS. EMPI OYEES OF HINDUSTAN TIN WORKS PRIVATE LIMITED [REFERRED TO]
M P STATE ELECTRICITY BOARD VS. JARINA BEE [REFERRED TO]
GENERAL MANAGER HARYANA ROADWAYS VS. RUDHAN SINGH [REFERRED TO]
U P STATE BRASSWARE CORPORATION LTD VS. UDAI NARAIN PANDEY [REFERRED TO]
J K SYNTHITICS LTD VS. K P AGRAWAL [REFERRED TO]
METROPOLITAN TRANSPORT CORPORATION VS. V VENKATESAN [REFERRED TO]

JUDGEMENT

(1.) This appeal has been filed by the second respondent in the writ petition challenging the order passed by the learned Single Judge in W.P.No.1843 of 2009 dated 2.2.2012 quashing the award dated 12.4.2007 passed by the Joint Registrar of Co-operative Societies in regard to 75% of the backwages.

(2.) Parties are referred to as per their rankings in the writ petition.

(3.) Brief facts of the case are :

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G.R.HIMANTHARAJ Vs. SHIVA SAHAKARI BANK

Referred Judgements :-

JUDGEMENT

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