REGENT COMPUTRONICS PVT. LTD.

M. Shobha Appellant

V/S

M. Dinesh Respondents

Referred Judgements :-

SARJU PERSHAD RAMDEO SAHU VS. JWALESHWARI PRATAP NARAIN SINGH [REFERRED TO]
H VENKATACHALA IYENGAR VS. B N THIMMAJAMMA [REFERRED TO]
SETH BENI CHAND SINCE DEAD NOW VS. KAMLA KUNWAR [REFERRED TO]
S V R MUDALIAR OTHERS VS. RAJABU F BUHARI MRS [REFERRED TO]
RABINDRA NATH MUKHERJEE VS. PANCHANAN BANERJEE [REFERRED TO]
PENTAKOTA SATYANARAYANA VS. PENTAKOTA SEETHARATNAM [REFERRED TO]
AVTAR SINGH VS. GURDIAL SINGH [REFERRED TO]
SAVITHRI VS. KARTHYAYANI AMMA [REFERRED TO]
MAHESH KUMAR (DEAD) BY L RS VS. VINOD KUMAR [REFERRED TO]
PUTTEGOWDA VS. THIMMAJAMMA [REFERRED TO]
J T SURAPPA VS. SATCHIDHANANDENDRA SARASWATHI [REFERRED TO]
LEELA RAJAGOPAL VS. KAMALA MENON COCHARAN [REFERRED TO]

JUDGEMENT

(1.) This appeal is filed challenging the judgment and decree in O.S.No.31/2003 dated 30.07.2012 on the file of Principal Senior Civil Judge and CJM, Mysore, partly decreeing the suit and rejecting the claim in respect of item Nos.1 to 3 of the suit schedule properties.

(2.) The parties are referred to as per their original rankings before the Court below to avoid confusion and for the convenience of the Court.

(3.) Brief facts of the case:

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M. SHOBHA Vs. M. DINESH

Referred Judgements :-

JUDGEMENT

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