(1.) Aggrieved by the order passed by the learned single Judge in dismissing the petition on delay, the petitioners have filed these appeals.
(2.) There are no submissions forthcoming from the appellants counsel.
(3.) We have examined the material available on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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