REGENT COMPUTRONICS PVT. LTD.

K. G. Venkatesh Appellant

V/S

S. B. Nirmala Respondents

Referred Judgements :-

BISHUNDEO NARAIN VS. SEOGENI RAI [REFERRED TO]
CHHEDI VS. INDRAPATI [REFERRED TO]
RATAN PAL SINGH VS. KUNWAR PAL SINGH [REFERRED TO]
GOURI AMMA VAIDEHI AMMA VS. PARAMESWARAN PILLAI MADHAVAN PILLAI [REFERRED TO]
U. MANJUNATH RAO VS. U. CHANDRASHEKAR & ANR. [REFERRED TO]

JUDGEMENT

(1.) The appellant has filed this appeal challenging the judgment and decree dated 14.08.2007 on the file of II Additional Civil Judge (Sr. Dvn) at Chitradurga decreeing the suit in favour of the plaintiff.

(2.) The parties are referred as in the original rankings in order to avoid confusion.

(3.) The brief facts of the case:

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K. G. VENKATESH Vs. S. B. NIRMALA

Referred Judgements :-

JUDGEMENT

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